Indian Penal Code, 1860

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Sections	Particulars
Chapter XVII	Of Offences Against Property
386	Extortion by putting a person in fear of death or grievous hurt to
Description	Whoever commits extortion by putting any person in fear of death or of grievous hurt to that person or to any other, shall be punished with imprisonment of either description for a term which may extend to ten years, and shall also be liable to fine.